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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xvi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xvi)Inspect and verify scales, weight and measures in use in a market area and also the books of accounts and other documents maintained by the market functionaries in such form and in such manner as may be prescribed.