Himachal Pradesh High Court
Ishwar Dyal vs . Dr. Y.S. Parmar University Of ... on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ishwar Dyal vs. Dr. Y.S. Parmar University of Horticulture & Forestry .
CWP No.4469/20221.8.2022 Present: Ms. Nargis Thakur, Advocate, for the petitioner.
Mr. Avinash Jaryal, Advocate, for the respondent.
Notice. Mr. Avinash Jaryal, appears and waives service of notice on behalf of the respondent.
Tag along with CWPs No. 4382/2022 to 4386/2022.
Reply in the meanwhile.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 1.8.2022 (pankaj) ::: Downloaded on - 02/08/2022 20:03:31 :::CIS