Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 56] [Entire Act] Union of India - Subsection Section 56(a) in The Army Act, 1950 (a)makes a false accusation against any person subject to this Act, knowing or having reason to believe such accusation to be false; or
