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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(8)(c) in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976

(c)a loan to or by, or a deposit with, any society or association registered under the Societies Registration Act, 1860 21 of 1860) or under any other enactment;