Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 43 in Rajasthan District Board Account Rules 43. Vouchers and challans shall be numbered serially for each month and shall be filed in the District Board office in guard files separate from the Misils.Miscellaneous
