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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(5) in Tamil Nadu Educational Inspection Code

(5)The reports should be submitted by means of post card.Appendix 2Casual Leave and Special Casual Leave(Please see "The Tamil Nadu Casual Leave Rules" Printed separately in this Code)Appendix 3Instructions Regarding The Submission and Receipt of Petitions and Other Papers of Same Class Addressed To Government of Tamil NaduI. Definitions. - In these instructions, -