Patna High Court - Orders
Sugrib Singh vs The State Of Bihar And Ors on 13 November, 2024
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8617 of 2016
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Sugrib Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : None
For the Respondent/s : Mrs. Archana Meenakshee, GP-6
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
3 13-11-2024None appears on behalf of the petitioner.
2. Re-notify this case on 05.02.2025.
(Nani Tagia, J) Amrendra/-
U