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Patna High Court - Orders

Sugrib Singh vs The State Of Bihar And Ors on 13 November, 2024

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.8617 of 2016
                 ======================================================
                 Sugrib Singh

                                                                          ... ... Petitioner/s
                                                  Versus
                 The State Of Bihar and Ors

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :     None
                 For the Respondent/s   :     Mrs. Archana Meenakshee, GP-6
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
                                       ORAL ORDER

3   13-11-2024

None appears on behalf of the petitioner.

2. Re-notify this case on 05.02.2025.

(Nani Tagia, J) Amrendra/-

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