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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(c) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(c)A counting agent may perform such functions in connection with the counting of votes as are authorised by or under these Rules to be performed by a counting agent.