Jammu & Kashmir High Court
Roop Singh vs Pritam Singh And Others on 18 July, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 217
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conference)
CFA 4/2019 [RFA 4/2019]
CM (2834/2019 [1/2019])
Roop Singh ...Appellant(s)
Through:- None.
v/s
Pritam Singh and others ....Respondent(s)
Through:- Mr. Rahul Pant, Advocate.
(Through video conference)
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Await appearance of the appellant.
Adjourned.
List on 10.08.2020.
(VINOD CHATTERJI KOUL) JAMMU JUDGE 18.07.2020 Rakesh RAKESH KUMAR 2020.07.18 15:38 I attest to the accuracy and integrity of this document