Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(6)(c) in The West Bengal Primary Education Act, 1973 (c)any alteration or modification in any provision for expenditure which, in its opinion, is not in accordance with the provisions of this Act;