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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Haryana - Subsection

Section 235(1)(a) in Haryana Municipal Corporation Act, 1994

(a)overhand, jut or project into, or in any way encroach upon and obstruct in any way the safe or convenient passage of the public along any street, or