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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(iv) in Telangana Jagirdars Debt Settlement Act, 1952

(iv)on an appeal other than an appeal specified in clause (iii) Re.1 for every hundred rupees, or part thereof, of the amount of the award, subject to a maximum of Rs.50.