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State of Uttar Pradesh - Section

Section 60 in U.P. Revenue Code Rules, 2016

60. Arrangement on daily basis (Section 61).

- If there is any delay in the finalisation, execution or registration of any lease under rule 57 or rule 58 due to any cause, the Collector may arrange or permit fish hunting on daily basis on such terms and conditions as he thinks fit.Allotment of Abadi sites