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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(c) in The U.P. Sheera Niyantran Adhiniyam, 1964

(c)detain, search and arrest any person whom he has reason to believe to be guilty of any offence punishable under this Act.