Delhi High Court - Orders
Kamal Kumar vs Funni Chaudhari & Ors on 6 October, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 149/2023 & CM APPL. 13067/2023, CM APPL.
13068/2023
KAMAL KUMAR ..... Appellant
Through: Mr.Anil Vyas, Adv.
versus
FUNNI CHAUDHARI & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 06.10.2023
1. Report of service of notice on the respondent no.1 is awaited. While for the respondent nos.2 and 3, it is reported that they were not found at the given address as the address was incorrect.
2. On the appellant providing correct address of the respondent nos.2 and 3 and taking requisite steps including for the respondent no.1, let fresh notice of this appeal be issued to the respondents, to be served through all permissible modes, returnable on 4th March, 2024 before the learned Joint Registrar (Judicial).
NAVIN CHAWLA, J OCTOBER 6, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.
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