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Delhi High Court - Orders

Kamal Kumar vs Funni Chaudhari & Ors on 6 October, 2023

Author: Navin Chawla

Bench: Navin Chawla

                             $~29
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    MAC.APP. 149/2023 & CM APPL. 13067/2023, CM APPL.
                                  13068/2023
                                  KAMAL KUMAR                          ..... Appellant
                                                 Through: Mr.Anil Vyas, Adv.

                                                                            versus

                                       FUNNI CHAUDHARI & ORS.                                                              ..... Respondents
                                                   Through: None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                         ORDER

% 06.10.2023

1. Report of service of notice on the respondent no.1 is awaited. While for the respondent nos.2 and 3, it is reported that they were not found at the given address as the address was incorrect.

2. On the appellant providing correct address of the respondent nos.2 and 3 and taking requisite steps including for the respondent no.1, let fresh notice of this appeal be issued to the respondents, to be served through all permissible modes, returnable on 4th March, 2024 before the learned Joint Registrar (Judicial).

NAVIN CHAWLA, J OCTOBER 6, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:13:54