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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(4)The provisions of Order V of the Code of Civil Procedure, 1908, (Central Act 5 of 1908) shall apply, mutatis mutandis, for the purpose of service of notice under sub-rules (2) and (3).