Bombay High Court
Smt. Shobanen Dhirendra Tanna And Ors vs Kandivali Samir Co-Operative Housing ... on 12 April, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 123 OF 2018
In
FIRST APPEAL 1008 OF 2016
Mamtora Builders Through One Of The Partners ....Applicant
Shri. Ashok Laxmidas Lal
V/S
Kandivali Samir Co-operative Housing Society ....Respondent
Ltd. And Ors.
WITH CIVIL APPLICATION IN FA NO. 1535 OF 2016 In FIRST APPEAL 1008 OF 2016 M/s. Mamtora Builders Through One Of The ....Applicant Partners Ashok Laxmidas Lal V/S Kandivali Samir Co-op. Hsg. Soc. Ltd. And Ors. ....Respondent WITH CIVIL APPLICATION IN FA STAMP NO. 27207 OF 2016 In FIRST APPEAL 735 OF 2016 Kandivli Samir Co-op. Hsg. Soc. Ltd. ....Applicant V/S Mr. Dhirendra Monji Tanna (deceased) Smt. ....Respondent Shobaben Dhirendra Tanna And Ors.
WITH FIRST APPEAL NO. 704 OF 2016 Page 1/2 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:42:08 ::: Smt. Shobanen Dhirendra Tanna And Ors. ....Appellant V/S Kandivali Samir Co-operative Housing Society ....Respondent Limited And Ors.
Shri Rajiv Narula Adv i/by Jhangiani Narula & Associates For Applicant Mrs Oorja Dhond Adv BMC for Rno7 Shru Shripad Murthy i/by Abhishekh Patil Adv for Rno1 CORAM : K.K. TATED, J DATE : 12th April, 2019 P.C. :
By consent Stand Over to 02/5/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:42:08 :::