Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in The Rajasthan Indian Medicine Act, 1953

(1)Each Committee shall advise the Board generally on all matters relating to the system which it represents and shall exercise such powers and perForm such functions, as may be prescribed by rales.