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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(iv) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

(iv)sold or supplied to any local authority for consumption in public street lamp or lamps in any market places or other places of public resort maintained by such authority;