Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Jharkhand - Subsection Section 88(xvii) in Bihar Education Code, 1961 (xvii)to pass the pay and allowances bills of his establishment, contingent bills, travelling allowance bills of his staff, except his own travelling allowance bills, which will be drawn after countersignature by the District Education Officer;
