Supreme Court - Daily Orders
Justice Shailendra Singh vs Union Of India on 17 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.38 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).232/2023
JUSTICE SHAILENDRA SINGH & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.38581/2023-STAY APPLICATION and IA
No.38583/2023-EXEMPTION FROM FILING O.T.)
Date : 17-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Prem Prakash, AOR
For Respondent(s) Mr. K M Nataraj, A.S.G.
Mr. Vatsal Joshi, Adv.
Mr. Shlok Chandra, Adv.
Mr. Akshit Pradhan, Adv.
Mr. Raghav Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. K M Nataraj, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Sunita Sharma, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Akshit Pradhan, Adv.
Mr. Shlok Chandra, Adv.
Mr. Raghav Sharma, Adv.
Mr. Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Sanjay Kumar Date: 2023.04.17 18:04:46 IST 1 Reason:
List the Petition on 28 April 2023.2
2 List Writ Petition (Civil) Diary No 16033 of 2023 along with the aforesaid Petition.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR