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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(3)(a) in Delhi Sales Tax Act, 1975

(a)of any of the particulars referred to in sub-section (1) for the purposes of investigation or prosecution under this Act or the Indian Penal Code (45 of 1860) or any other enactment for the time being in force; or