Allahabad High Court
Ranvijay Singh vs Union Of India And Another on 16 January, 2020
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ? Reserved on 27.11.2019 Delivered on 16.01.2020 Court No. - 34 Case :- WRIT - C No. - 2469 of 2019 Petitioner :- Ranvijay Singh Respondent :- Union Of India And Another Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- A.S.G.I.,Sanjay Kumar Yadav Hon'ble Sudhir Agarwal, J.
Hon'ble Rajeev Misra, J.
1. Writ petition is partly allowed.
2. For detailed order, see our order of date passed in Writ-C No.12498 of 2019 (Jai Shankar Agrahari vs. Union of India and Another).
Order Date : 16.01.2020 Manish Himwan