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State of Madhya Pradesh - Section

Section 84 in The M.P. Bhumi Vikas Rules, 1984

84. [ Structural Design. [[Substituted by Notification No. F. 3-127-XXXII-98, dated 3rd February, 2001, published in Madhya Pradesh Rajpatra (Asadharan) dated 3-2-2001, pp. 160-160(1) old Rule 84 runs as under: