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[Cites 0, Cited by 0] [Section 100A(2)] [Section 100A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 100A(2)(g) in The U.P. Water Supply and Sewerage Act, 1975

(g)the enactments referred to in Section 100 shall continue to have effect in the same manner as they applied before the constitution of the Jal Sansthan.]