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State of Haryana - Section

Section 27 in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

27. Annual report.

- The annual report of the University giving details of broad programmes, policies and finances, amendments of Statutes and Ordinance made during the year under report, shall be prepared under the directions of the Executive Council and shall be submitted to the Court on or after such date as may be prescribed by the Statutes and the Court shall consider the report in its annual meeting.