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[Cites 0, Cited by 0] [Section 867] [Entire Act]

State of Jharkhand - Subsection

Section 867(4) in Bihar Education Code, 1961

(4)No officer may absent himself from his duties without having first obtained permission from Government or the officer authorised by Government in his behalf. No officer is entitled to pay or allowances for any time he may spend beyond the limits of his charge without proper authority.(D. P. I's circular no. 10, dated the 4th February, 1915.)