Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(3) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(3)The Government may, by notification, alter, add to or cancel the schedule :Provided that no such notification shall take effect unless it is laid on the Table of the Legislature.