Bombay High Court
The Executive Engineer (O And M) ... vs Shridhar Rice Corporation Thr. Gopal ... on 2 January, 2020
Author: R.V. Ghuge
Bench: R.V. Ghuge
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5374 OF 2016
The Executive Engineer (o And M) Division ....Petitioner
Maharashtra State Electrictiy Dist. Co. Ltd.,
Gondia
V/S
Shridhar Rice Corporation Thr. Gopal Agrawal ....Respondent
Bapubodiwale And Another Ambrin Quazi Wasimuddin Mazharuddin Quazi A. R. Kaplay For Petitioner Government Pleader For R-1 Jain Romil Ajit M.v. Gangwal For/r-1 For Respondent CORAM : R.V. GHUGE, J DATE : 2nd January, 2020 P.C. :
s.o. to 15/1/2020 along with w p 4252 of 19 at the req of adv a m quazi for the petitioner ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 02/01/2020 ::: Downloaded on - 03/01/2020 03:55:18 :::