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State of Uttarakhand - Section

Section 3 in Uttarakhand Freedom of Religion Act, 2018

3. Prohibition of conversion from one religon to another religion by misrepresentation, force, fraud, undue influence, coercion, allurement or marriage.

- No person shall convert or attempt to convert, either directly or otherwise, any other person from one religion to another by use of misrepresentation, force, undue influence, coercion, allurement or by any fraudulent means or by marriage nor shall any person abet or conspire such conversion:Provided that, if any person comes back to his ancestral religion, shall not be deemed conversion under this Act.