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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)He/She shall be responsible to maintain the discipline of his/her group of Examiners and shall report to the Chief/Senior Moderator, if any Examiner from his/her unit is found to be indulging in the acts contrary to the instructions issued.