Bombay High Court
Asha Shrichand Raheja And Ors vs Purshottam V. Raheja And 4 Ors on 1 March, 2024
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO.1266 OF 2009
WITH
NOTICE OF MOTION NO.920 OF 2013
IN
SUIT NO.1266 OF 2009
WITH
INTERIM APPLICATION NO.1397 OF 2020
IN
SUIT NO.1266 OF 2009
Asha Shrichand Rajeja & Ors. ....Plaintiffs/Applicants
V/S
Purshottam V.Raheja & Ors. ....Defendants
WITH
INTERIM APPLICATION (L) NO.10965 OF 2023
IN
SUIT NO.1266 OF 2009
WITH
INTERIM APPLICATION (L) NO.24045 OF 2023
IN
SUIT NO.1266 OF 2009
WITH
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INTERIM APPLICATION (L) NO.11156 OF 2023
IN
SUIT NO.1266 OF 2009
Purshottam V.Raheja & Ors. ....Applicants
IN THE MATTER BETWEEN
Asha Shrichand Rajeja & Ors. ....Plaintiffs
V/S
Purshottam V.Raheja & Ors. ....Defendants
WITH
INTERIM APPLICATION NO.611 OF 2024
IN
SUIT NO.1266 OF 2009
WITH
INTERIM APPLICATION NO.1780 OF 2022
IN
SUIT NO.1266 OF 2009
Sangeeta Ravi Vaswani ....Applicant
IN THE MATTER BETWEEN
Asha Shrichand Rajeja & Ors. ....Plaintiffs
V/S
Purshottam V.Raheja & Ors. ....Defendants
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WITH
SUIT NO.2509 OF 2011
WITH
NOTICE OF MOTION NO.1091 OF 2015
IN
SUIT NO.2509 OF 2011
WITH
NOTICE OF MOTION NO.838 OF 2018
IN
SUIT NO.2509 OF 2011
WITH
LPETN NO.662 OF 2011
IN
SUIT NO.2509 OF 2011
Purshottam V.Raheja & Ors. ....Plaintiffs/Applicants
V/S
Asha Shrichand Rajeja & Ors. ....Defendants
_________
Mr. Sharan Jagtiani, Senior Advocate with Mr. Shanay Shah and Mr.
Apoorv Karekar i/b M/s. Solomon & Co. for the Plaintiff in Suit No.1266
of 2009.
Mr. Vishal Kanade with Mr. Atul Daga i/b Mr. Chaitanya Bhandarkar
for Plaintiff in Suit No.2509 of 2011 and for Defendant Nos.1 and 2 in
Suit 1266 of 2009.
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Ms. Sakina Electricwala i/b M/s. Dhruve Liladhar & Co. for Defendant
Nos.7 to 25.
Ms. S.S. Patil, Section Officer, Office of the Court Receiver, present.
__________
CORAM: SANDEEP V. MARNE, J.
DATE : MARCH 1, 2024. P.C.:
Registry to verify valuation of Suit No.1266 of 2009 to check whether the suit needs to be transferred to the City Civil Court under provisions of section 4A of the Bombay City Civil Court Act. List the Suit No.2509 of 2011 on 19 March 2024.
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