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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(5)(b) in New Town Kolkata Planning Area (Building) Rules, 2014

(b)have adequate arrangement so that surface drainage does not enter the basement, and have adequate arrangement for pumping out water, if necessary, by providing "Sump pit" or similar system;