Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 624(2)] [Section 624] [Entire Act] State of Punjab - Subsection Section 624(2)(b) in Punjab Jail Manual, 1996 (b)the wages of jail labour, rated according to the wages of free labour of the same class in the neighbourhood and with due regard to its inferiority;