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State of Kerala - Section

Section 111 in The Kerala Panchayat Buildings Rules, 2011

111. Access.

- The width of access to a high rise building and plot as well as the width of street giving access to the plot from the main street shall be [5 metres] [Substituted '7 metres' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] or as prescribed elsewhere in these rules, whichever is greater.