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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 68(3)(iv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iv)that, the concerned authority is Satisfied that the applicant does not possess the infrastructure credentials, experience or adequate capital for investment or any other requirements as may be prescribed for establishment of a private market yard or farmer-consumer market yard; and/ or