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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1)(iv) in The Gujarat Ayurved University Act, 2021

(iv)the money received by the University from the collaborating organisation or industry in terms of the provisions of the Memorandum of Understanding between these two for establishment of sponsored chairs, fellowship and infrastructure facilities of the University.