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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(r) in The Orissa Animal Contagious Diseases Act, 1949

(r)to regulate the disinfection of vessels or vehicles used by common carriers, the cleansing and disinfection of buildings, yards and other places used for animals and the destruction of infected matter or things found therein or near thereto;