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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(c) in The West Bengal Special Economic Zone Act, 2003.

(c)to take appropriate action for non-compliance of any of the terms and conditions of approval, clearance, consent, permission, licence and any other authorisation granted or issued by him;