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[Cites 0, Cited by 0] [Section 358(9)] [Section 358] [Entire Act]

State of Madhya Pradesh - Subsection

Section 358(9)(c) in The M.P. Municipalities Act, 1961

(c)the inspection of milch cattle, and prescribing, and regulating the construction, dimensions, ventilation, lighting, cleaning, drainage and water-supply to dairies and cattle sheds in the occupation of persons following the trade of dairymen or milk-sellers;