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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(4)In every ship of 1,000 tons or over, a single mess room shall be provided for all officers in the ship. Provided that the officer may be accommodate ed in separate mess room if their sleeping room are in widely separate portions of the ship.