Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 14A(3)(a) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015 (a)the date of receipt of the preliminary placement memorandum under subregulation (1); or