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[Cites 0, Cited by 8] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(a) in The Indian Telegraph Act, 1885

(a)when the telegraph authority desires to alter the position of any such pipe or drain, it shall give reasonable notice of its intention to do so, specifying the time at which it will begin to do so, to the local authority, and, when the pipe or drain is not under the control of the local authority, to the person under whose control the pipe or drain is;