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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(5) in Bihar Biological Diversity Rules, 2017

(5)The following officers of the local bodies shall be the Member- Secretaries of respective Biodiversity Management Committee:-Gram Panchayat - Panchayat SecretaryPanchayath Samiti - Block Development OfficerZila Parshad - Chief Executive Officer of Zila ParshadMunicipal Body - Chief Executive officer of the concerned Municipal Body