Himachal Pradesh High Court
Parveen Kumar vs . Hrtc & Anr. on 22 August, 2022
Bench: Sabina, Sushil Kukreja
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Ex. Petition No.109 of 2022 22.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents has submitted that gratuity and leave encashment amount has already been released to the petitioner and now interest amount has to be disbursed to the petitioner. He requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 22/08/2022 20:06:39 :::CIS