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[Cites 0, Cited by 0] [Section 89DCopies(1)] [Section 89DCopies] [Entire Act]

British India - Subsection

Section 89DCopies(1)(a) in Bills of Exchange Act 1882

(a)requiring a copy of an instrument paid as a result of presentment under section 89A to be provided, on request, to the creator of the instrument by the banker who paid the instrument;