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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(7)(e) in Bihar Lokayukta Act, 2011

(e)The Search Committee before making recommendations of the panel of names for the post of Chairperson and / or Member or both shall obtain the consent of nominees for the appointment to the post against which his name is under consideration.