Calcutta High Court (Appellete Side)
Subrata Rowlo vs The State Of West Bengal & Ors on 11 July, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1 11.07.2018 Ct. No.13 M.L. S/L No.511 KS W. P.No.28856 (W) of 2015 Subrata Rowlo Versus The State of West Bengal & Ors.
With W.P. No.28857 (W) of 2015 Manoj Rabi Das Versus The State of West Bengal & Ors.
Mr. Nirmal Kr. Manna Mr. Sanatan Panja ..... For the State With W.P. No.28858 (W) of 2015 Samir Bera Versus The State of West Bengal & Ors.
With W.P. No.28859 (W) of 2015 Surendra Ram Versus The State of West Bengal & Ors.
Mrs. Munmun Tewary Ms. Sudipa Ray ..... For the State With W.P. No.28860 (W) of 2015 Chandan Biswas Versus The State of West Bengal & Ors.
Mr. B. P. Vaisya Mr. Suman Dey ..... For the State With W.P. No.28862 (W) of 2015 Bela Hela Versus The State of West Bengal & Ors.
With W.P. No.28863 (W) of 2015 Indu Oraw Versus The State of West Bengal & Ors.
Md. Yamin Ali ..... For the State With W.P. No.28865 (W) of 2015 Kanti Hela Versus The State of West Bengal & Ors.
With W.P. No.28869 (W) of 2015 Rakesh Kumar Hela Versus The State of West Bengal & Ors.
2With W.P. No.28871 (W) of 2015 Pradip Lakra Versus The State of West Bengal & Ors.
Ms. Sanghamitra Nandy Ms. Manika Pandit ..... For the State With W.P. No.28873 (W) of 2015 Sujit Kumar Hari Versus The State of West Bengal & Ors.
Mr. Bipin Ghosh ..... For the State With W.P. No.28880 (W) of 2015 Dekia Rabi Das Versus The State of West Bengal & Ors.
With W.P. No.28882 (W) of 2015 Mahendra Rabi Das Versus The State of West Bengal & Ors.
With W.P. No.28884 (W) of 2015 Khetra Bisai Versus The State of West Bengal & Ors.
With W.P. No.28885 (W) of 2015 Raju Rabi Das Versus The State of West Bengal & Ors.
With W.P. No.28887 (W) of 2015 Sushila Rabi Das Versus The State of West Bengal & Ors.
With W.P. No.28888 (W) of 2015 Munia Rabi Das Versus The State of West Bengal & Ors.
With W.P. No.28889 (W) of 2015 Amarjit Hela Versus The State of West Bengal & Ors.
With W.P. No.28892 (W) of 2015 Manoj Rabi Das Versus The State of West Bengal & Ors.
With W.P. No.28894 (W) of 2015 Sunny Hari Versus 3 The State of West Bengal & Ors.
With W.P. No.28895 (W) of 2015 Bablu Hela Versus The State of West Bengal & Ors.
With W.P. No.28897 (W) of 2015 Ghura Hela Versus The State of West Bengal & Ors.
Mr. Triptimoy Talukdar Ms. Sujata Mitra Mr. Shamba Chakraborty Mr. Arun Kr. Das ..... For the Petitioner Mr. Soumya Banerjee ..... For the Kamarhati Municipality The petitioner seeks compassionate appointment in the died in harness category.
The issue as to whether there exists any scheme for grant compassionate appointment of a municipality was considered and decided in W. P. No.13147 (W) of 2017 (Gobinda Hazra vs. State of West Bengal & Ors.),where it has been held that, there is no subsisting scheme for grant of compassionate appointment for a municipality.
In view of the decision in Gobinda Hazra (supra) no relief can be granted to the petitioners.
W. P.No.28856 (W) of 2015, W.P. No.28857 (W) of 2015, W.P. No.28858 (W) of 2015, W.P. No.28859 (W) of 2015, W.P. No.28860 (W) of 2015, W.P. No.28862 (W) of 2015, W.P. No.28863 (W) of 2015, W.P. No.28865 (W) of 2015, W.P. No.28869 (W) of 2015,W.P. No.28871 (W) of 2015,W.P. No.28873 (W) of 2015,W.P. No.28880 (W) of 2015,W.P. No.28882 (W) of 2015,W.P. No.28884 (W) of 2015,W.P. No.28885 (W) of 2015,W.P. No.28887 (W) of 2015,W.P. No.28888 (W) of 2015,W.P. No.28889 (W) of 2015,W.P. No.28892 (W) of 2015,W.P. No.28894 (W) of 2015,W.P. No.28895 (W) of 2015,W.P. No.28897 (W) of 2015 are dismissed. No order as to costs.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.) 4