Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 30 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
1
ITEM NO.38 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4647/2019
(Arising out of impugned final judgment and order dated 11-07-2018
in CWJC No. 8511/2016 passed by the High Court Of Judicature At
Patna)
THE STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
(IA No.15028/2019 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 4664/2019 (XVI)
(EXEMPTION FROM FILING O.T.,With appln for exemption from filing
c/c of the impugned judgment,permission to file additional
documents)
Date : 30-08-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Maninder Singh,Sr.Adv.
Mr. Keshav Mohan,Adv.
Ms. Rishi K. Awasthi,Adv.
Mr. Piyush Choudhary,Adv.
Mr. Prashant Kumar,Adv.
Mr. Piyush Vatsa,Adv.
Mr. Parangat Pandey,Adv.
Mr. Prabhas Bajaj,Adv.
Mr. Gaurav Kejriwal, AOR
For Respondent(s) Mr. Navaniti Prasad Singh,Sr.Adv.
Mr. Satyabir Bharti,Adv.
Signature Not Verified
Ms. Francesca Kapur,Adv.
Mr. Arun K. Sinha, AOR
Digitally signed by
SARITA PUROHIT
Date: 2019.08.31
12:03:01 IST
Reason: Mr. Rakesh Singh,Adv.
Mr. Sinha Shrey Nikhilesh,Adv.
Mr. Swastik Verma,Adv.
Mr. Nayan Dubey,Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
List on 01.10.2019.
(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master