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Supreme Court - Daily Orders

The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 30 August, 2019

Bench: L. Nageswara Rao, Hemant Gupta

                                                  1



     ITEM NO.38                           COURT NO.9                  SECTION XVI

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).4647/2019

     (Arising out of impugned final judgment and order dated 11-07-2018
     in CWJC No. 8511/2016 passed by the High Court Of Judicature At
     Patna)

     THE STATE OF BIHAR & ORS.                                         Petitioner(s)

                                                 VERSUS

     M/S RIGA SUGAR CO. LTD.                                           Respondent(s)
     (IA No.15028/2019 - EXEMPTION FROM FILING O.T.)

     WITH
     SLP(C) No. 4664/2019 (XVI)
     (EXEMPTION FROM FILING O.T.,With appln for exemption from filing
     c/c of the impugned judgment,permission to file additional
     documents)


     Date : 30-08-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)             Mr.   Maninder Singh,Sr.Adv.
                                   Mr.   Keshav Mohan,Adv.
                                   Ms.   Rishi K. Awasthi,Adv.
                                   Mr.   Piyush Choudhary,Adv.
                                   Mr.   Prashant Kumar,Adv.
                                   Mr.   Piyush Vatsa,Adv.
                                   Mr.   Parangat Pandey,Adv.
                                   Mr.   Prabhas Bajaj,Adv.
                                   Mr.   Gaurav Kejriwal, AOR

     For Respondent(s)             Mr.   Navaniti Prasad Singh,Sr.Adv.
                                   Mr.   Satyabir Bharti,Adv.
Signature Not Verified
                                   Ms.   Francesca Kapur,Adv.
                                   Mr.   Arun K. Sinha, AOR
Digitally signed by
SARITA PUROHIT
Date: 2019.08.31
12:03:01 IST
Reason:                            Mr.   Rakesh Singh,Adv.
                                   Mr.   Sinha Shrey Nikhilesh,Adv.
                                   Mr.   Swastik Verma,Adv.
                                   Mr.   Nayan Dubey,Adv.
                            2




     UPON hearing the counsel the Court made the following
                        O R D E R

List on 01.10.2019.

(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master