Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 11 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~87 & 88
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES
PVT LTD & ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Ms. Nandadevi, Mr. Sudhir Yadav
and Mr. Vinay Tripathy, Advocates
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. A.P. Singh, Ms. Padma Priya and
Mr. Rishabh, Advocates for NHAI
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES
PVT LTD. & ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Ms. Nandadevi, Mr. Sudhir Yadav
and Mr. Vinay Tripathy, Advocates
versus
NATIONAL HIGHWAYS AUTHORITY
OF INDIA & ORS. ..... Respondents
Through: Mr. A.P. Singh, Ms. Padma Priya and
Mr. Rishabh, Advocates for NHAI
Mr. A.P. Singh, Ms. Padma Priya and
Mr. Rishabh, Advocates for NHAI
Mr. Prasenjit Keswani and Mr.
Upmanyu Tewari, Advocates for
respondent No.3
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:14.04.2022
17:01:05
ORDER
% 11.04.2022 Due to paucity of time, the matter could not be heard today. List on 30.05.2022.
YASHWANT VARMA, J.
APRIL 11, 2022/SU Signature Not Verified Digitally Signed By:NEHA Signing Date:14.04.2022 17:01:05